Km. Rekha vs State Of U.P.And Another
2013 Latest Caselaw 1951 ALL

Citation : 2013 Latest Caselaw 1951 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Km. Rekha vs State Of U.P.And Another on 10 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 150 of 2013
 

 
Petitioner :- Km. Rekha
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Vaibhav Raj,Om Chandra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case on 20.5.2013.

Investigating Officer of the present shall remain present in Court on the next date of listing, as directed vide order dated 30.4.2013.

Order Date :- 10.5.2013

A.Nigam

Download the LatestLaws.com Mobile App