Devendra And 4 Others vs Jugendra And 4 Others
2013 Latest Caselaw 1949 ALL

Citation : 2013 Latest Caselaw 1949 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Devendra And 4 Others vs Jugendra And 4 Others on 10 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 495 of 2013
 

 
Petitioner :- Devendra And 4 Others
 
Respondent :- Jugendra And 4 Others
 
Petitioner Counsel :- M. C. Singh,Dushyant Singh
 
Respondent Counsel :- Yogesh Kr Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Put up on 13.5.2013.

Order Date :- 10.5.2013

P.P.

Download the LatestLaws.com Mobile App