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Rajendra Kumar Varshney vs Amit Nagpal And Others
2013 Latest Caselaw 1948 ALL

Citation : 2013 Latest Caselaw 1948 ALL
Judgement Date : 10 May, 2013

Allahabad High Court
Rajendra Kumar Varshney vs Amit Nagpal And Others on 10 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3973 of 2012
 

 
Petitioner :- Rajendra Kumar Varshney
 
Respondent :- Amit Nagpal And Others
 
Petitioner Counsel :- M.K. Gupta
 
Respondent Counsel :- M.K.Khan
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant states that the matter is listed before the Mediation Centre, High Court, Allahabad on 29.7.2013. Therefore, this case may be listed thereafter.

List in second week of August, 2013.

Order Date :- 10.5.2013

OP

 

 

 
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