Citation : 2013 Latest Caselaw 1945 ALL
Judgement Date : 10 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 4158 of 2012 Petitioner :- U.P.S.R.T.C. Respondent :- Smt. Soma Devi And Others Petitioner Counsel :- V.C. Dixit Hon'ble Rajes Kumar,J.
Let the appellant may take steps to serve the respondents by registered post within two weeks.
Order Date :- 10.5.2013
OP
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