U.P.S.R.T.C. vs Sanjay Kumar ?& Others
2013 Latest Caselaw 1944 ALL

Citation : 2013 Latest Caselaw 1944 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

U.P.S.R.T.C. vs Sanjay Kumar ?& Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1804 of 2004
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Sanjay Kumar ?& Others
 
Petitioner Counsel :- V.C. Dixit
 
Respondent Counsel :- J.P. Prasad
 

 
Hon'ble Rajes Kumar,J.

Sri V.C. Dixit, learned counsel for the appellant states that he has filed rejoinder affidavit on 11.1.2008. The same is not on record. Office is directed to place the same on record and list the matter for hearing along with First Appeal From Order Defective 801 of 2004.

Order Date :- 10.5.2013

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