The New India Assurance Company ... vs Smt. Poonam And Others
2013 Latest Caselaw 1943 ALL

Citation : 2013 Latest Caselaw 1943 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

The New India Assurance Company ... vs Smt. Poonam And Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 439 of 2010
 

 
Petitioner :- The New India Assurance Company Ltd.
 
Respondent :- Smt. Poonam And Others
 
Petitioner Counsel :- Rahul Sahai
 
Respondent Counsel :- Devendra Saini
 

 
Hon'ble Rajes Kumar,J.

As prayed, four weeks and no more is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 10.5.2013

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