E.S.I.Corp., Kanpur Nagar vs Prem Nath
2013 Latest Caselaw 1939 ALL

Citation : 2013 Latest Caselaw 1939 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

E.S.I.Corp., Kanpur Nagar vs Prem Nath on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 934 of 2001
 

 
Petitioner :- E.S.I.Corp., Kanpur Nagar
 
Respondent :- Prem Nath
 
Petitioner Counsel :- Saral Srivastava
 
Respondent Counsel :- Anil Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

A week's time is allowed to take steps. List for hearing showing the name of Sri Anil Kumar Tiwari as counsel for the respondent also.

Order Date :- 10.5.2013

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