U.P.S.R.T.C. vs Smt. Usha Devi And Others
2013 Latest Caselaw 1935 ALL

Citation : 2013 Latest Caselaw 1935 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

U.P.S.R.T.C. vs Smt. Usha Devi And Others on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 166 of 2013
 

 
Petitioner :- U.P.S.R.T.C.
 
Respondent :- Smt. Usha Devi And Others
 
Petitioner Counsel :- J.N. Singh
 
Respondent Counsel :- Mohan Srivastava
 

 
Hon'ble Rajes Kumar,J.

Sri Mohan Srivastava, Advocate appears on behalf of all the respondents. Therefore, there is no need of taking any steps. No counter affidavit has been filed till today. Let a counter affidavit may be filed within four weeks.

List thereafter.

Order Date :- 10.5.2013

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