Ashok vs The Oriental Insurance Co. Ltd. ...
2013 Latest Caselaw 1933 ALL

Citation : 2013 Latest Caselaw 1933 ALL
Judgement Date : 10 May, 2013

Allahabad High Court

Ashok vs The Oriental Insurance Co. Ltd. ... on 10 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 247 of 2013
 

 
Petitioner :- Ashok
 
Respondent :- The Oriental Insurance Co. Ltd. And Another
 
Petitioner Counsel :- Neerja Singh,Sharve Singh
 

 
Hon'ble Rajes Kumar,J.

List in second week of July, 2013. Office is directed to give a fresh report about the service.

Order Date :- 10.5.2013

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