Citation : 2013 Latest Caselaw 1925 ALL
Judgement Date : 10 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 217 of 2013 Petitioner :- United India Insurnace Co. Ltd. Respondent :- Indrajit Kaur And Others Petitioner Counsel :- S.B.L. Gour Respondent Counsel :- Digvijay Singh Hon'ble Rajes Kumar,J.
List in second week of July, 2013. Office is directed to give a fresh report about the service.
Order Date :- 10.5.2013
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!