Kedar Nath vs Beni And Others
2013 Latest Caselaw 1909 ALL

Citation : 2013 Latest Caselaw 1909 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Kedar Nath vs Beni And Others on 9 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 106 of 1994
 

 
Petitioner :- Kedar Nath
 
Respondent :- Beni And Others
 
Petitioner Counsel :- R.C.Gupta,R.C. Gupta,Suraj Pal
 
Respondent Counsel :- Shri Sampurnanand
 

 
Hon'ble Aditya Nath Mittal,J.

Heard on Substitution Application no.12022 of 2012 regarding the death of sole appellant.

The application is allowed.

Let the substitution be carried out within a week.

Office is directed to find out the substitution application dated 17.7.2003 and place on record.

List in the week commencing 20th May, 2013.

Order Date :- 9.5.2013

Hasnain

Download the LatestLaws.com Mobile App