Ram Naresh Urf Yaduraj And Another vs Ram Dulare And Another
2013 Latest Caselaw 1907 ALL

Citation : 2013 Latest Caselaw 1907 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Ram Naresh Urf Yaduraj And Another vs Ram Dulare And Another on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 538 of 2013
 

 
Petitioner :- Ram Naresh Urf Yaduraj And Another
 
Respondent :- Ram Dulare And Another
 
Petitioner Counsel :- B.P. Singh Kachchwah
 
Respondent Counsel :- Indra Kumar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Sri B.P. Singh Kachhawah, learned counsel of the appellants and Sri Indra Kumar, learned counsel for the respondents.

Judgment reserved.

Order Date :- 9.5.2013

P.P.

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