Shiv Sanker Singh And Another vs Haribans Singh (Deceased) And 6 ...
2013 Latest Caselaw 1906 ALL

Citation : 2013 Latest Caselaw 1906 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Shiv Sanker Singh And Another vs Haribans Singh (Deceased) And 6 ... on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 550 of 2013
 

 
Petitioner :- Shiv Sanker Singh And Another
 
Respondent :- Haribans Singh (Deceased) And 6 Ors.
 
Petitioner Counsel :- Satyendra Kumar Singh
 
Respondent Counsel :- Priya Ranjan Rai
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed on behalf of Sri Priya Ranjan Rai, learned counsel for the respondent, put up on 15.5.2013 as fresh. Sri Satyendra Kumar Singh, learned counsel for the appellant is present.

Order Date :- 9.5.2013

P.P.

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