Ram Khelawan vs Shankar Lal And Another
2013 Latest Caselaw 1905 ALL

Citation : 2013 Latest Caselaw 1905 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Ram Khelawan vs Shankar Lal And Another on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 542 of 2013
 

 
Petitioner :- Ram Khelawan
 
Respondent :- Shankar Lal And Another
 
Petitioner Counsel :- P.S. Yadav,K.S. Rathor
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed on behalf of Sri K.S. Rathor, learned counsel for the appellant, put up on 16.5.2013 as fresh.

Order Date :- 9.5.2013

P.P.

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