Khacheru And 5 Ors. vs Smt. Nisha And Another
2013 Latest Caselaw 1904 ALL

Citation : 2013 Latest Caselaw 1904 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Khacheru And 5 Ors. vs Smt. Nisha And Another on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 122 of 2013
 

 
Petitioner :- Khacheru And 5 Ors.
 
Respondent :- Smt. Nisha And Another
 
Petitioner Counsel :- Nagendra Kumar Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Application under Section 5 of the Limitation Act

Issue notice.

Steps be taken within a period of one week.

Order Date :- 9.5.2013

P.P.

Download the LatestLaws.com Mobile App