Om Prakash vs Smt. Savitri Devi
2013 Latest Caselaw 1902 ALL

Citation : 2013 Latest Caselaw 1902 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Om Prakash vs Smt. Savitri Devi on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 545 of 2013
 

 
Petitioner :- Om Prakash
 
Respondent :- Smt. Savitri Devi
 
Petitioner Counsel :- Rahul Sahai
 
Respondent Counsel :- Rajesh Gupta
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by Sri Rajesh Gupta, learned counsel for the respondent, put up on 16.5.2013 as fresh. Sri Rahul Sahai, learned counsel for the appellant is present.

Order Date :- 9.5.2013

P.P.

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