Citation : 2013 Latest Caselaw 1897 ALL
Judgement Date : 9 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 645 of 1991 Petitioner :- U.P.State Electricity Board Respondent :- Smt.Vidyawati Pandey & Others Petitioner Counsel :- Km.Usha Kiran Respondent Counsel :- R.N Pandey,S.K.Mehta Hon'ble Rajes Kumar,J.
List in the next cause list along with the record of First Appeal From Order No. 783 of 1991,
Order Date :- 9.5.2013
OP
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