Kedar And 3 Ors. vs Gobari
2013 Latest Caselaw 1896 ALL

Citation : 2013 Latest Caselaw 1896 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Kedar And 3 Ors. vs Gobari on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 534 of 2013
 

 
Petitioner :- Kedar And 3 Ors.
 
Respondent :- Gobari
 
Petitioner Counsel :- Anil Sharma,Ramesh Kumar Shukla
 
Respondent Counsel :- Pradeep Kuamr Vi
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Heard Sri Anil Sharma, learned counsel for the appellants and Sri Siddharth Srivastava & Sri Pradeep Kumar VI, learned counsels for the respondent.

Judgment reserved.

Order Date :- 9.5.2013

P.P.

Download the LatestLaws.com Mobile App