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Mata Badal vs Sheo Narain
2013 Latest Caselaw 1892 ALL

Citation : 2013 Latest Caselaw 1892 ALL
Judgement Date : 9 May, 2013

Allahabad High Court
Mata Badal vs Sheo Narain on 9 May, 2013
Bench: Aditya Nath Mittal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 27 of 1993
 

 
Petitioner :- Mata Badal
 
Respondent :- Sheo Narain
 
Petitioner Counsel :- R.J. Trivedi
 

 
Hon'ble Aditya Nath Mittal,J.

The power filed by Sri Jai Pal Singh, Advocate for respondent has not been taken on record because the signatures of the client does not match with the opposite party in the case.

Issue fresh card notice to the respondent to engage some counsel. 

List in third week of July, 2013.

Order Date :- 9.5.2013

Hasnain

 

 

 
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