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Baij Nath And Others vs State Of U.P. And Another
2013 Latest Caselaw 1888 ALL

Citation : 2013 Latest Caselaw 1888 ALL
Judgement Date : 9 May, 2013

Allahabad High Court
Baij Nath And Others vs State Of U.P. And Another on 9 May, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 45 of 2010
 

 
Petitioner :- Baij Nath And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Raj Baksh Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List after six weeks.  It is made clear that no further adjournment would be given.

Order Date :- 9.5.2013

A.Nigam

 

 

 
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