Shameema Naz vs State Of U.P. And Another
2013 Latest Caselaw 1883 ALL

Citation : 2013 Latest Caselaw 1883 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Shameema Naz vs State Of U.P. And Another on 9 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 51 of 2010
 

 
Petitioner :- Shameema Naz
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ajeet Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List after six weeks. It is made clear that no further adjournment would be given.

Registrar is directed to inform the concerned court that there is no stay on further proceedings.

Order Date :- 9.5.2013

A.Nigam

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