Citation : 2013 Latest Caselaw 1881 ALL
Judgement Date : 9 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SECOND APPEAL No. - 495 of 2013 Petitioner :- Devendra And 4 Others Respondent :- Jugendra And 4 Others Petitioner Counsel :- M. C. Singh,Dushyant Singh Respondent Counsel :- Yogesh Kr Srivastava Hon'ble Mrs. Sunita Agarwal,J.
Put up tomorrow as fresh.
Order Date :- 9.5.2013
P.P.
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