Panna Lal vs Ram Chandra
2013 Latest Caselaw 1880 ALL

Citation : 2013 Latest Caselaw 1880 ALL
Judgement Date : 9 May, 2013

Allahabad High Court

Panna Lal vs Ram Chandra on 9 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 473 of 2013
 

 
Petitioner :- Panna Lal
 
Respondent :- Ram Chandra
 
Petitioner Counsel :- Archana Singh
 
Respondent Counsel :- Cabeater Ashish Agarwal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by both the counsel for the parties, put up for further hearing on 16.5.2013.

Vakalatnama has been filed in the Court on behalf of the defendant by Sri Ashish Agarwal. The same be kept on record.

Order Date :- 9.5.2013

P.P.

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