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Raj Kumar Chaurasiya @ Rajesh ... vs Vijay Narayan And Anr.
2013 Latest Caselaw 1866 ALL

Citation : 2013 Latest Caselaw 1866 ALL
Judgement Date : 8 May, 2013

Allahabad High Court
Raj Kumar Chaurasiya @ Rajesh ... vs Vijay Narayan And Anr. on 8 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 25260 of 2013
 

 
Petitioner :- Raj Kumar Chaurasiya @ Rajesh Kumar Chaurasiya
 
Respondent :- Vijay Narayan And Anr.
 
Petitioner Counsel :- Awdhesh Kumar Singh,S.N.Singh
 
Respondent Counsel :- P.K.Ganguly
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on Wednesday (15.5.2013) as fresh before the appropriate Bench.

Order Date :- 8.5.2013

OP

 

 

 
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