Smt. Madhuri Devi vs D.I.O.S. & Others
2013 Latest Caselaw 1864 ALL

Citation : 2013 Latest Caselaw 1864 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Smt. Madhuri Devi vs D.I.O.S. & Others on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 18126 of 1997
 

 
Petitioner :- Smt. Madhuri Devi
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- K.S. Chauhan
 
Respondent Counsel :- C.S.C.,Mahendra Nath Pandey
 

 
Hon'ble Rajes Kumar,J.

List correctly in the month of July, 2013 showing the name of Sri M.N. Pandey as counsel for the respondents.

Order Date :- 8.5.2013

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