Swatantra Veer Saxena vs Krishna Behari
2013 Latest Caselaw 1863 ALL

Citation : 2013 Latest Caselaw 1863 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Swatantra Veer Saxena vs Krishna Behari on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 17452 of 2013
 

 
Petitioner :- Swatantra Veer Saxena
 
Respondent :- Krishna Behari
 
Petitioner Counsel :- Divakar Rai Sharma,K.K.Dwivedi
 
Respondent Counsel :- Sanjay Singh,A.N.Rai
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today. The same may be placed on record.

Put up on Tuesday (14.5.2013) as fresh before the appropriate Bench. Till then interim order shall continue.

Order Date :- 8.5.2013

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