Citation : 2013 Latest Caselaw 1862 ALL
Judgement Date : 8 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 24106 of 2013 Petitioner :- Manoj Sharma Respondent :- Ajay Kumar And 5 Ors. Petitioner Counsel :- Pulak Ganguly Hon'ble Rajes Kumar,J.
As prayed, put up on Wednesday (15.5.2013) as fresh before the appropriate Bench.
Order Date :- 8.5.2013
OP
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