Jagdish Mishra vs D.I.O.S. & Ors.
2013 Latest Caselaw 1861 ALL

Citation : 2013 Latest Caselaw 1861 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Jagdish Mishra vs D.I.O.S. & Ors. on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 25223 of 1993
 

 
Petitioner :- Jagdish Mishra and another
 
Respondent :- D.I.O.S. & Ors.
 
Petitioner Counsel :- Ganga Prasad
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

This is an application on behalf of petitioner no. 2 for recall of the order dated 19.12.2007, filed in the year 2012.

Let the learned Standing Counsel may file counter affidavit within four weeks.

List thereafter.

Order Date :- 8.5.2013

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