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Union Of India vs Daboo Lal & Others
2013 Latest Caselaw 1860 ALL

Citation : 2013 Latest Caselaw 1860 ALL
Judgement Date : 8 May, 2013

Allahabad High Court
Union Of India vs Daboo Lal & Others on 8 May, 2013
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 26287 of 1998
 

 
Petitioner :- Union Of India
 
Respondent :- Daboo Lal & Others
 
Counsel for Petitioner :- Govind Saran,A.K. Gaur
 
Counsel for Respondent :- S.S.C.,C.L. Chaudhary,R.S. Maurya,S.N.Srivastava,Satish Dwivedi
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is an application filed for review of the order dated 8.5.2012. The delay has not been properly explained.

Learned counsel for the applicant submitted that he will file better affidavit explaining the delay. However, on the request of learned counsel for the petitioner two weeks' time is allowed to file better affidavit.

List for further hearing in the third week of July, 2013.

Order Date :- 8.5.2013

Rk

 

 

 
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