Ram Swaroop Chaturvedi And ... vs Shri Sanker Ji Bhagwan Maharaj And ...
2013 Latest Caselaw 1855 ALL

Citation : 2013 Latest Caselaw 1855 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Ram Swaroop Chaturvedi And ... vs Shri Sanker Ji Bhagwan Maharaj And ... on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 459 of 1991
 

 
Petitioner :- Ram Swaroop Chaturvedi And Another
 
Respondent :- Shri Sanker Ji Bhagwan Maharaj And Others
 
Petitioner Counsel :- Santosh Kumar,A.K. Banerjee
 
Respondent Counsel :- Vivek Mishra,S. Sandilya,V. Sandilya
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant states that lower court record is necessary for the disposal of the appeal. Office is directed to summon the lower court record within two weeks.

Respondent no. 2 is represented by Sri Vivek Mishra, Advocate. Let the appellants may take steps to serve the respondent nos. 1 and 3 to 16 by registered post.

Order Date :- 8.5.2013

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