Kedar And 3 Ors. vs Gobari
2013 Latest Caselaw 1850 ALL

Citation : 2013 Latest Caselaw 1850 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Kedar And 3 Ors. vs Gobari on 8 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 534 of 2013
 

 
Petitioner :- Kedar And 3 Ors.
 
Respondent :- Gobari
 
Petitioner Counsel :- Anil Sharma,Ramesh Kumar Shukla
 
Respondent Counsel :- Pradeep Kuamr Vi
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed, put up tomorrow as fresh.

Order Date :- 8.5.2013

P.P.

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