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Ram Bihari And Another vs Prescribed Authority, Jhansi And ...
2013 Latest Caselaw 1844 ALL

Citation : 2013 Latest Caselaw 1844 ALL
Judgement Date : 8 May, 2013

Allahabad High Court
Ram Bihari And Another vs Prescribed Authority, Jhansi And ... on 8 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 11737 of 2004
 

 
Petitioner :- Ram Bihari And Another
 
Respondent :- Prescribed Authority, Jhansi And Others
 
Petitioner Counsel :- Arvind Srivastava
 
Respondent Counsel :- C.S.C.,V.S. Singh
 

 
Hon'ble Rajes Kumar,J.

Case called twice. No one appears on behalf of the petitioner.

List in the next cause list before the appropriate Bench.

Order Date :- 8.5.2013

OP

 

 

 
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