Smt. Anpurna Devi Shah vs Addl.Dist.Judge And Anr.
2013 Latest Caselaw 1843 ALL

Citation : 2013 Latest Caselaw 1843 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Smt. Anpurna Devi Shah vs Addl.Dist.Judge And Anr. on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 25910 of 2013
 

 
Petitioner :- Smt. Anpurna Devi Shah
 
Respondent :- Addl.Dist.Judge And Anr.
 
Petitioner Counsel :- J.H.Khan,Gulrez Khan
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 2 returnable at an early date. The petitioner may take steps to serve the respondent no. 2 by registered post.

Order Date :- 8.5.2013

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