Citation : 2013 Latest Caselaw 1841 ALL
Judgement Date : 8 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 2650 of 2013 Petitioner :- Mohd. Faiyaz Respondent :- State Of U.P. Thru Prin.Secy.Lok Nirman Vibhag And Others Petitioner Counsel :- Mukund Madhava Asthana Respondent Counsel :- C.S.C. Hon'ble Ajai Lamba,J.
Learned counsel for the petitioner prays or time.
List next week.
Order Date :- 8.5.2013
A.Nigam
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