Om Prakash Shukla vs State Of U.P. Through Prin. Secy. ...
2013 Latest Caselaw 1829 ALL

Citation : 2013 Latest Caselaw 1829 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Om Prakash Shukla vs State Of U.P. Through Prin. Secy. ... on 8 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 2607 of 2013
 

 
Petitioner :- Om Prakash Shukla
 
Respondent :- State Of U.P. Through Prin. Secy. P.W.D. Lko. & Ors.
 
Petitioner Counsel :- Ashok Pande,Pratima Pandey,Tripuresh Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is not available.

List in next week.

Order Date :- 8.5.2013

A.Nigam

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