Citation : 2013 Latest Caselaw 1823 ALL
Judgement Date : 8 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- SECOND APPEAL No. - 531 of 2013 Petitioner :- Sheoji Maharaj Sri Laxmi Narain Ji And Shri Thakhuri & 4 Ors Respondent :- Basdeo Das And Another Petitioner Counsel :- A.N. Bhargava Hon'ble Mrs. Sunita Agarwal,J.
As prayed, put up on 10.5.2013 as fresh.
Order Date :- 8.5.2013
P.P.
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