Ayyub vs Smt. Kaneez Fatma (Now Deceased) ...
2013 Latest Caselaw 1817 ALL

Citation : 2013 Latest Caselaw 1817 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Ayyub vs Smt. Kaneez Fatma (Now Deceased) ... on 8 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 108 of 2013
 

 
Petitioner :- Ayyub
 
Respondent :- Smt. Kaneez Fatma (Now Deceased) And 11 Ors.
 
Petitioner Counsel :- H.N. Sharma
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Application under Section 5 of the Limitation Act

Issue notice to the respondents.

Steps be taken within one week.

Order Date :- 8.5.2013

P.P.

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