State Of U.P. And 2 Ors. vs Smt. Suman Devi And Another
2013 Latest Caselaw 1815 ALL

Citation : 2013 Latest Caselaw 1815 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

State Of U.P. And 2 Ors. vs Smt. Suman Devi And Another on 8 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 653 of 2013
 

 
Petitioner :- State Of U.P. And 2 Ors.
 
Respondent :- Smt. Suman Devi And Another
 
Petitioner Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Delay Condonation Application.

Issue notice.

The appellant may take steps to serve the respondents by registered post.

Order Date :- 8.5.2013

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