Anis & Another vs State Of U.P.
2013 Latest Caselaw 1810 ALL

Citation : 2013 Latest Caselaw 1810 ALL
Judgement Date : 8 May, 2013

Allahabad High Court

Anis & Another vs State Of U.P. on 8 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 6202 of 2009
 

 
Petitioner :- Anis & Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajesh Kumar Pandey,A.P.Singh Raghav,Kuldeep Kumar,Samir Garg,Sanjai Srivastava,U.K. Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

In the revised call when the case was taken up, a request was made on behalf of Sri U.K. Yadav for deferring the hearing of bail prayer of appellant. Since it is happening for the first time the hearing of bail prayer is deferred.

List in the ordinary course.

Order Date :- 8.5.2013

Priyanka

Download the LatestLaws.com Mobile App