Shri Ram Kanjad vs State Of U.P.
2013 Latest Caselaw 1786 ALL

Citation : 2013 Latest Caselaw 1786 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Shri Ram Kanjad vs State Of U.P. on 7 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 8598 of 2008
 

 
Petitioner :- Shri Ram Kanjad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.K. Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Learned AGA as well as learned counsel for the appellant are directed to file an affidavit/ counter affidavit disclosing the criminal history of the appellant.

List in July, 2013 before the appropriate Bench.

Order Date :- 7.5.2013

Priyanka

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