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Ram Udit vs Daya Ram
2013 Latest Caselaw 1784 ALL

Citation : 2013 Latest Caselaw 1784 ALL
Judgement Date : 7 May, 2013

Allahabad High Court
Ram Udit vs Daya Ram on 7 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 90 of 1992
 

 
Petitioner :- Ram Udit
 
Respondent :- Daya Ram
 
Petitioner Counsel :- Haridwar Singh
 
Respondent Counsel :- G.S.Singh,A.K.Maurya,A.K.Rai,R.B.Singh,Vijai Shankar
 

 
Hon'ble Rajes Kumar,J.

By the appellate court the matter has been remanded back to the trial court. The case has been dismissed in default in the year 2006. Whether in pursuance of the appellate order, the trial court has decided the case or not is not available on record.

List in the next cause list.

Order Date :- 7.5.2013

OP

 

 

 
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