Smt.Kaoshalya And Another vs Jai Ram
2013 Latest Caselaw 1754 ALL

Citation : 2013 Latest Caselaw 1754 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Smt.Kaoshalya And Another vs Jai Ram on 7 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 428 of 1991
 

 
Petitioner :- Smt.Kaoshalya And Another
 
Respondent :- Jai Ram
 
Petitioner Counsel :- G.S.Nigam
 
Respondent Counsel :- K.M.Bhatt,P.K. Gupta
 

 
Hon'ble Aditya Nath Mittal,J.

Learned counsel for the appellants prays for and is granted one week and no more time to take steps both ways.

List in third week of July, 2013 along with service report.

Order Date :- 7.5.2013

Hasnain

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