Smt. Sayma @ Shabli vs C.J.M., Barabanki And Ors.
2013 Latest Caselaw 1751 ALL

Citation : 2013 Latest Caselaw 1751 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Smt. Sayma @ Shabli vs C.J.M., Barabanki And Ors. on 7 May, 2013

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 407 CR.P.C. No. - 95 of 2012
 

 
Petitioner :- Smt. Sayma @ Shabli
 
Respondent :- C.J.M., Barabanki And Ors.
 
Petitioner Counsel :- Devi Prasad Singh
 
Respondent Counsel :- Govt. Advocate,S A Jamal
 

 
Hon'ble Aditya Nath Mittal,J.

Learned counsel for the applicant prays for and is granted one week and no more time to file rejoinder affidavit.

List on 21.5.2013.

Interim order shall continue till the next date of listing.

Order Date :- 7.5.2013

Hasnain

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