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Badai And Ors vs Ekhlakh Ahmad And Ors
2013 Latest Caselaw 1750 ALL

Citation : 2013 Latest Caselaw 1750 ALL
Judgement Date : 7 May, 2013

Allahabad High Court
Badai And Ors vs Ekhlakh Ahmad And Ors on 7 May, 2013
Bench: Aditya Nath Mittal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- SECOND APPEAL No. - 400 of 1991
 

 
Petitioner :- Badai And Ors
 
Respondent :- Ekhlakh Ahmad And Ors
 
Petitioner Counsel :- Vishal Singh,Ajeet Kr. Srivastava,D.K. Srivastav,R.P Singh
 
Respondent Counsel :- P.L. Misra,Shailesh Pathak
 

 
Hon'ble Aditya Nath Mittal,J.

List has been revised. None present for the applicant/appellants. Sri Shailesh Pathak is present for the respondents.

Recall application is dismissed in default of applicant/appellants.

Order Date :- 7.5.2013

Hasnain

 

 

 
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