Shayam Sunder Singh & Others vs State Of U.P.
2013 Latest Caselaw 1745 ALL

Citation : 2013 Latest Caselaw 1745 ALL
Judgement Date : 7 May, 2013

Allahabad High Court

Shayam Sunder Singh & Others vs State Of U.P. on 7 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 6874 of 2009
 

 
Petitioner :- Shayam Sunder Singh & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jagdish Singh Senger,S.M. Asgar,S.M.G.Asgar,Shashi Kant Shukla,Somendra Singh,V.M.Zaidi
 
Respondent Counsel :- Govt. Advocate,Brij Raj Singh
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

We have perused the office report dated 8.4.2013. We direct the office to sent a reminder to CJM, Kannauj asking him to comply with our order dated 1.3.2013 within a period of ten days positively otherwise explain why he has not complied with our order.

List in the week commencing 27.5.2013 along with office report and communication from CJM, Kannauj.

Order Date :- 7.5.2013

Priyanka

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