Vinai Kumar Upadhyaya vs State Of U.P.
2013 Latest Caselaw 1726 ALL

Citation : 2013 Latest Caselaw 1726 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Vinai Kumar Upadhyaya vs State Of U.P. on 6 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25138 of 2012
 

 
Petitioner :- Vinai Kumar Upadhyaya
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.P.Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

The progress report summoned from the court below has not received.

Learned A.G.A. to obtain progress report from the court below and submit it by the next date fixed.

List this matter in the next cause list.

Order Date :- 6.5.2013

Monika

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