Narendra vs State Of U.P.
2013 Latest Caselaw 1721 ALL

Citation : 2013 Latest Caselaw 1721 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Narendra vs State Of U.P. on 6 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4847 of 2012
 

 
Petitioner :- Narendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Samit Gopal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

A perusal of the record indicate that Criminal Appeal No. 580 of 2013 has been preferred by the State against acquittal of the co-accused.

List on 15.5.2013 along with aforesaid criminal appeal.

Order Date :- 6.5.2013

Priyanka

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