Balwant And Others vs State Of U.P.
2013 Latest Caselaw 1720 ALL

Citation : 2013 Latest Caselaw 1720 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Balwant And Others vs State Of U.P. on 6 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26362 of 2012
 

 
Petitioner :- Balwant And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.R.Khan
 
Respondent Counsel :- Govt.Advocate,V.N.Pandey
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List this matter in the next cause list.

Order Date :- 6.5.2013

Monika

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