Swami Shri Gavendranandji Mahraj ... vs Chiranji Lal And 9 Ors.
2013 Latest Caselaw 1719 ALL

Citation : 2013 Latest Caselaw 1719 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Swami Shri Gavendranandji Mahraj ... vs Chiranji Lal And 9 Ors. on 6 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL No. - 472 of 2013
 

 
Petitioner :- Swami Shri Gavendranandji Mahraj Mandaleshwar
 
Respondent :- Chiranji Lal And 9 Ors.
 
Petitioner Counsel :- Arun Kumar Shukla
 
Respondent Counsel :- Pradeep Kr. Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed on behalf of Sri Pradeep Kumar Srivastava, learned counsel for the respondent, put up tomorrow as fresh.

Order Date :- 6.5.2013

P.P.

Download the LatestLaws.com Mobile App