Satendra Kumar vs The Collector & Others
2013 Latest Caselaw 1717 ALL

Citation : 2013 Latest Caselaw 1717 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Satendra Kumar vs The Collector & Others on 6 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT TAX No. - 834 of 2004
 

 
Petitioner :- Satendra Kumar
 
Respondent :- The Collector & Others
 
Petitioner Counsel :- Sudhansu Srivastava,C.S. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that the file of the case is not available. Therefore, he is not in a position to inform anything to the Court. He further submitted that this problem has arisen on account of shifting of the office from High Court Building to New Building. This is an internal problem of the State. However, on the request of learned Standing Counsel, as a last opportunity, four weeks time is allowed to file counter affidavit.

List in third week of July, 2013.

Order Date :- 6.5.2013

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